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The Jharkhand Building And Other ... vs M/S Anvil Cables Private Limited & ...
2025 Latest Caselaw 4647 Jhar

Citation : 2025 Latest Caselaw 4647 Jhar
Judgement Date : 8 April, 2025

Jharkhand High Court

The Jharkhand Building And Other ... vs M/S Anvil Cables Private Limited & ... on 8 April, 2025

Author: Sujit Narayan Prasad
Bench: Sujit Narayan Prasad
     IN THE HIGH COURT OF JHARKHAND AT RANCHI

                      L.P.A. No. 497 of 2024
                                   ---------

The Jharkhand Building and Other Construction Workers Welfare Board ... ... Appellant Versus M/s Anvil Cables Private Limited & Others ... ... Respondent With L.P.A. No. 495 of 2024, L.P.A. No. 496 of 2024, L.P.A. No. 506 of 2024, L.P.A. No. 507 of 2024, L.P.A. No.508 of 2024, L.P.A. No.509 of 2024 and L.P.A. No.566 of 2024.

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CORAM: HON'BLE MR. JUSTICE SUJIT NARAYAN PRASAD HON'BLE MR. JUSTICE PRADEEP KUMAR SRIVASTAVA

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For the Appellants : Mr. Krishna Murari, Advocate : Mr. Jayesh Anand, Advocate For the Resp. No.1 : Mr. M.S.Mittal, Advocate Mr. Salona Mittal, Advocate For the State : Ms. Apoorva Singh, AC to SC (Mines)-II For JUVNL : Mr. Sachin Kumar, Sr. S.C. : Mr. Ashok Kr. Yadav, Sr. S.C

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09/Dated: 8 April, 2025 th

1. Mr. Krishna Murari, learned counsel appearing for the appellant in all

the cases has argued at length and to best of his satisfaction, he has

concluded his argument.

2. Mr. M.S. Mittal, learned Senior Counsel along with Mr. Salona Mittal,

learned counsel appearing for Resp. No. 1 has also argued the matter

at length.

3. Mr. Ashok Kr. Yadav, learned counsel appearing for JUVNL has

submitted that the amount which has been deducted has been

transmitted to the account of the Board. He has not argued regarding

the maintainability of the appeal or the issue on merit.

4. Learned counsel appearing for the State has submitted that he is

proforma party, as such, he has not filed any affidavit and has also not

uttered a word either way.

5. Hearing concluded.

6. Judgment reserved.

(Sujit Narayan Prasad, J.)

(Pradeep Kumar Srivastava, J.)

Samarth

 
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