Motilal Oswal Financial Services Ltd vs Chandrabhushan Kumar
2024 Latest Caselaw 9648 Jhar

Jharkhand High Court

Motilal Oswal Financial Services Ltd vs Chandrabhushan Kumar on 25 September, 2024

Author: S. N. Pathak

Bench: S.N. Pathak, Anubha Rawat Choudhary

                    IN THE HIGH COURT OF JHARKHAND AT RANCHI

                              Commercial Appeal No. 9 of 2024

                    Motilal Oswal Financial Services Ltd.        ...      ...        Appellant
                                             Versus
                    Chandrabhushan Kumar                  ...         ...       Respondent
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CORAM : HON'BLE DR. JUSTICE S.N. PATHAK HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY

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For the Appellant : Mr. Indrajit Sinha, Advocate : Mr. Ajay Kumar Sah, Advocate For the Respondent : Mr. Ajit Kumar, Senior Advocate : Mr. Shrestha Gautam, Advocate

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09/25.09.2024 Heard the learned counsel for the parties at length.

2. Arguments concluded.

3. Judgment is reserved.

(Dr. S. N. Pathak, J.)

(Anubha Rawat Choudhary, J.) Pankaj/Saurav