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M/S Bla Projects Pvt. Ltd vs Union Of India And Ors
2024 Latest Caselaw 9610 Jhar

Citation : 2024 Latest Caselaw 9610 Jhar
Judgement Date : 24 September, 2024

Jharkhand High Court

M/S Bla Projects Pvt. Ltd vs Union Of India And Ors on 24 September, 2024

     IN THE HIGH COURT OF JHARKHAND AT RANCHI
                           W.P.(T) No. 5091 of 2024
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M/S BLA Projects Pvt. Ltd. ... ... Petitioner Versus Union of India and Ors. ... .... Respondents

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CORAM: HON'BLE THE ACTING CHIEF JUSTICE HON'BLE MR. JUSTICE ARUN KUMAR RAI

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For the Petitioner : Mr. Nitin Kr. Pasari, Advocate Ms. Sidhi Jalan, Advocate

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th 03/Dated: 24 September, 2024

1. It has been submitted that in batch of writ petition being W.P.(T) No.5071 of 2023 and analogous, after hearing the learned counsel for the parties, the judgment has been reserved, as such, prayer has been made to list this case side by side W.P.(T) No. 5071 of 2023 and analogous.

2. As prayed for, let this case be listed side by side W.P.(T) No. 5071 of 2023 and analogous as and when being listed.

(Sujit Narayan Prasad, A.C.J.)

(Arun Kumar Rai, J.) Saurabh/-

 
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