Employers In Relation To The Management ... vs Their Workman Smt. Meena Kumari Singh ...
2024 Latest Caselaw 9356 Jhar

Jharkhand High Court

Employers In Relation To The Management ... vs Their Workman Smt. Meena Kumari Singh ... on 19 September, 2024

Author: Sanjay Prasad

Bench: Sanjay Prasad

  IN THE HIGH COURT OF JHARKHAND AT RANCHI
                   W.P. (L) No. 6258 of 2009
                            ....

Employers in relation to the Management of Bokaro Colliery of M/s Tata Iron & Steel Company Ltd (now Tata Steel Ltd) through Meena Lal ......Petitioner Versus Their Workman Smt. Meena Kumari Singh and Anr.

......Respondents

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CORAM: HON'BLE MR. JUSTICE SANJAY PRASAD

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For the Petitioner : Mr. G. M. Mishra, Advocate Mr. Manish Mishra, Advocate For the Resp. No.1 : Mr. Nipun Bakshi, Advocate Mr. Shailendra Kumar Singh, Advocate Mr. Mrinal Singh, Advocate For the Resp. No.2 : Mr. S.P. Roy, Advocate ......

Order No. 20 /19.09.2024 Heard both sides.

2. The judgment is reserved.

(Sanjay Prasad, J.) Nishant/-