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Bihari Singh @ Arun Singh vs The State Of Jharkhand
2024 Latest Caselaw 9290 Jhar

Citation : 2024 Latest Caselaw 9290 Jhar
Judgement Date : 17 September, 2024

Jharkhand High Court

Bihari Singh @ Arun Singh vs The State Of Jharkhand on 17 September, 2024

Author: Ananda Sen

Bench: Ananda Sen, Gautam Kumar Choudhary

       IN THE HIGH COURT OF JHARKHAND AT RANCHI
                    Cr. Appeal (D.B.) No. 294 of 2014

      Bihari Singh @ Arun Singh, S/o Chandra Deo Singh ... ...... Appellant(s)
                               Versus
      The State of Jharkhand                     ......        ...... Respondent(s)
                                     With
                         Cr. Appeal (D.B.) No. 546 of 2013

      Kamta Singh, S/o Sri Atm Deo Singh               ......           ...... Appellant(s)
                              Versus
      The State of Jharkhand                           ......           ...... Respondent(s)

      CORAM          :    SRI ANANDA SEN, J.

SRI GAUTAM KUMAR CHOUDHARY, J.

------

For the Appellant(s) : None (In Cr. Appeal (D.B.) No. 294 of 2014) Mr. A.K. Kashyap, Sr. Advocate & Ms. Lina Shakti, Advocate (In Cr. Appeal (D.B.) No. 546 of 2013) For the CBI : Mr. Anil Kumar, Addl.S.G.I. & Chandana Kumari, AC to Addl.S.G.I. For the State : Mrs. Vandana Bharti, A.P.P.

------

26 /17.09.2024: I.A. No. 3523 of 2023 in Cr. Appeal (D.B.) No. 294 of 2014 By filing this interlocutory application, the appellant in Cr. Appeal (D.B.) No. 294 of 2014 is prayed to set aside/quash the judgment passed in S.T. No. 553 of 2008.

Cr. Appeal (D.B.) No. 294 of 2014 has already been filed challenging the aforesaid judgment. Thus, I.A. No. 3523 of 2023 being misconceived is dismissed.

Cr. Appeal (D.B.) Nos. 294 of 2014 & 546 of 2013 No-one appeared on behalf of the appellant in Cr. Appeal (D.B.) No. 294 of 2014.

In order to give one more opportunity to this appellant, put up these cases in the next week.

It is made clear that if none appears on behalf of the appellant in Cr. Appeal (D.B.) No. 294 of 2014 on the next date, this Court will appoint Amicus Curiae in the said case.

(ANANDA SEN, J.)

(GAUTAM KUMAR CHOUDHARY, J.) AKT/Satendra

 
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