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J.K. Yadav vs Coal India Ltd At 10 Netajee Subhas Road
2024 Latest Caselaw 9128 Jhar

Citation : 2024 Latest Caselaw 9128 Jhar
Judgement Date : 10 September, 2024

Jharkhand High Court

J.K. Yadav vs Coal India Ltd At 10 Netajee Subhas Road on 10 September, 2024

Author: Sanjay Prasad

Bench: Sanjay Prasad

               IN THE HIGH COURT OF JHARKHAND AT RANCHI
                                W.P. (S) No. 3370 of 2003
                                         ....

J.K. Yadav ......Petitioner Versus Coal India Ltd at 10 Netajee Subhas Road, Calcutta- 700001 and Others ......Respondents

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CORAM: HON'BLE MR. JUSTICE SANJAY PRASAD

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For the Petitioner : Md. Mokhtar Khan, Advocate For the Respondents : Mr. Manish Kumar, Advocate ......

28/10.09.2024 Heard Md. Mokhtar Khan learned counsel for the petitioner and Mr. Manish Kumar learned counsel for the Respondents.

2. The judgment is reserved.

(Sanjay Prasad, J.) Nishant/-

 
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