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Wakil Singh vs The State Of Jharkhand Through ...
2024 Latest Caselaw 9092 Jhar

Citation : 2024 Latest Caselaw 9092 Jhar
Judgement Date : 9 September, 2024

Jharkhand High Court

Wakil Singh vs The State Of Jharkhand Through ... on 9 September, 2024

Author: Sanjay Prasad

Bench: Sanjay Prasad

   IN THE HIGH COURT OF JHARKHAND AT RANCHI
             W.P.(S) No. 6599 of 2016
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Wakil Singh ..... Petitioner Versus The State of Jharkhand through Secretary, Road Construction Department, Government of Jharkhand & Ors. ..... Respondents

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CORAM: HON'BLE MR. JUSTICE SANJAY PRASAD

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For the Petitioner : Mr. Rahul Kumar, Advocate Mr. Chaitanya Vijay, Advocate For the Respondents : Mr. Chandan Tiwari, A.C. to G.A.-I

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12/09.09.2024 Heard learned counsel for both sides.

2. Judgment is reserved.

(Sanjay Prasad, J.) s.m.

 
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