Citation : 2024 Latest Caselaw 9031 Jhar
Judgement Date : 6 September, 2024
IN THE HIGH COURT OF JHARKHAND AT RANCHI
W.P.(L) No. 452 of 2006
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Shyampur Colliery, Mugma Area, Eastern Coalfields Limited, through its Chief General Manager, Ram Nandan Mishra, P.O. & P.S. Nirsa, District Dhanbad ..... Petitioner Versus
1.Their Workman, Bihar Pradesh Colliery Mazdoor Congress through its Secretary, having registered Office at Dhanbad
2.Anand Kumar Singhania, son of Late JP Singhania [Ex-employee of ECL]
3.Arun Kumar Singhania, son of Late JP Singhania ..... Respondents
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CORAM: HON'BLE MR. JUSTICE SANJAY PRASAD
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For the Petitioner : Mr. Rajesh Lala, Advocate For the Respondents : Mr. S.K. Laik, Advocate
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12/06.09.2024 Heard learned counsel on behalf of the petitioner as well as learned counsel on behalf of the respondents, who have concluded their argument.
2. Put up this case on 10th September, 2024 at 03.00 p.m. for further argument, if any and for filing judgments.
(Sanjay Prasad, J.) s.m.
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