Citation : 2024 Latest Caselaw 9029 Jhar
Judgement Date : 6 September, 2024
IN THE HIGH COURT OF JHARKHAND AT RANCHI
C.M.P. No. 726 of 2024
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1. Chattu Seikh @ Chattu S.K. @ Seikh @ Harun S.K. @ Harun, aged about 62 years son of Late Gani Sk.,
2. Jamila Bibi @ Badrun Bibi, aged about 61 years, wife of Chhatu Sk. @ Harun Sk.
3. Md. Jahangir Seikh @ Kayum Sk., aged about 40 years,
4. Md. Alamgir @ Azad Sk., aged about 41 years.
5. Saddam Sk. @ Saddam Seikh, aged about 31 years. Sl. No.3 to 5 all sons of Chattu Sk. @ Harun Sk.
6. Sabila Bibi @ Rani Bibi, aged about 39 years, wife of Samaul Sk. @ Sama Sk., daughter of Chattu Sk. @ Harun Sk., resident of Hathik Chitra Bagan, Dhuliyan, P.O. & P.S.-Shamsherganj, District- Mushidabad (West Bengal).
7. Sabnam Bibi @ Happa Khatoon, aged about 30 years,
8. Tabassum Khatoon, aged about 28 years.
9. Tara Khatoon, aged about 27 years.
10.Shabana Khatoon, aged about 22 years, Sl. No.7 to 10, all daughters Chattu Sk. @ Harun Sk. Sl. No.1 to 5 and 7 to 10 all are residents of Mohalla Mangalanichak, Naya Bazar, P.O. & P.S.-Rajmahal, District-Sahibganj.
... ... Defendants/Judgment Debtors/Petitioners Versus Anil Kumar Chourasia, son of Late Kedar Nath Bhagat, resident of Mohalla Mangalanicha, Naya Bazar, P.O. & P.S. Rajmahal, District- Sahibganj.
... ... Plaintiff/Decree Holder/Respondent
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CORAM: HON'BLE THE ACTING CHIEF JUSTICE
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For the Petitioners : Mr. Sudhir Kr. Sharma, Advocate
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th 02/Dated: 06 September, 2024
1. After some argument, learned counsel for the petitioner has sought for leave of this Court to withdraw the instant petition.
2. Accordingly, the instant civil miscellaneous petition stands dismissed as withdrawn, as such, disposed of.
(Sujit Narayan Prasad, A.C.J.) Saurabh/-
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