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Awdesh Kumar Pandey vs The State Of Jharkhand & Others
2024 Latest Caselaw 9003 Jhar

Citation : 2024 Latest Caselaw 9003 Jhar
Judgement Date : 5 September, 2024

Jharkhand High Court

Awdesh Kumar Pandey vs The State Of Jharkhand & Others on 5 September, 2024

             IN THE HIGH COURT OF JHARKHAND AT RANCHI
                        W.P.(C) No.3004 of 2023
                                   -----

Awdesh Kumar Pandey ... ... Petitioner Versus The State of Jharkhand & Others ... ... Respondents

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CORAM: HON'BLE THE ACTING CHIEF JUSTICE HON'BLE MR. JUSTICE ARUN KUMAR RAI

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For the Petitioner : Ms. Shrestha Mehta, Advocate For the Respondents : Mr. Mohan Kr. Dubey, AC to AG

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th Order No. 08/Dated 5 September, 2024

Let this matter be posted immediately after disposal

of the writ petition being W.P.(T) No.2360 of 2022 and

Batch cases in which judgment is reserved.

(Sujit Narayan Prasad, A.C.J.)

(Arun Kumar Rai, J.) Birendra/

 
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