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The State Of Jharkhand Through Chief ... vs M/S Ram Kripal Singh Construction Pvt. ...
2024 Latest Caselaw 8824 Jhar

Citation : 2024 Latest Caselaw 8824 Jhar
Judgement Date : 4 September, 2024

Jharkhand High Court

The State Of Jharkhand Through Chief ... vs M/S Ram Kripal Singh Construction Pvt. ... on 4 September, 2024

Author: S.N. Pathak

Bench: S.N. Pathak, Anubha Rawat Choudhary

    IN THE HIGH COURT OF JHARKHAND AT RANCHI
                   Commercial Appeal No. 9 of 2018
     The State of Jharkhand through Chief Engineer, National Highways Wing,
     Road Construction Department, Ranchi.
                                                 ..... ... Appellant
                                Versus
     M/s Ram Kripal Singh Construction Pvt. Ltd., Ranchi.
                                                  ..... ...    Respondent
                             --------

CORAM : HON'BLE DR. JUSTICE S.N. PATHAK HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY

------

For the Appellant : Mr. Yogesh Modi, Advocate

--------

7/ 04.09.2024 In view of defect nos. 3 and 6, as pointed out by the registry, the Office is directed to send back the certified copy of the judgment dated 29.06.2018 passed in Commercial (Revoc) Case No. 43 of 2017, which is challenged under appeal, to the Court of Presiding Officer, Commercial Court, Ranchi for making necessary correction.

Put up this case after receipt of the corrected certified copy of the judgment.

(Dr. S.N. Pathak, J.)

(Anubha Rawat Choudhary, J.) R.Kr.

 
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