Decree Holder/ vs Smt. Bano Begam
2024 Latest Caselaw 8717 Jhar

Jharkhand High Court

Decree Holder/ vs Smt. Bano Begam on 2 September, 2024

Author: Rajesh Kumar

Bench: Rajesh Kumar

            IN THE HIGH COURT OF JHARKHAND AT RANCHI
                               W.P.(C) No.1482 of 2019
             Musheer Alam Jahangir, S/O- Late Mashood Alam, Aged about 41 years,
             R/O- Gulistan, Kanke Road, Opposite Jawahar Nagar, P.O & P.S- Kanke,
             District- Ranchi.

                                                  ...     ... Decree Holder/Petitioner
                                        Versus
             1. Smt. Bano Begam, W/O-Late Sahebjan Khan Jahangiri @ Jahangir.
             2. Nazar Mohammad Jahangir Khan, S/O- Late Sahebjan Khan Jahangiri
                @Jahangir.
             3. Md Farid Khan, S/O- Late Sahebjan Khan Jahangiri @Jahangir.
             4. Prince Khan (Minor), S/O- Late Sahebjan Khan Jahangiri @Jahangir, All
                R/O- Panchayati Akhara (Naya Bazar) Dhanbad, P.S- Bank More, P.O &
                District- Dhanbad at Present R/O- Shamsher Nagar Dhanbad, Near
                Imambara, P.S- Bank More, P.O- Polytechnic, District- Dhanbad.
             5. The State of Jharkhand through Officer-in-Charge, Bank More Police
                Station, Dhanbad, P.O.+P.S. & District Dhanbad
                                                  ...     ... Judgment Holder/Respondents
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CORAM: HON'BLE MR. JUSTICE RAJESH KUMAR

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For the Petitioner : Mr. Ajit Kumar, Adv. For the Respondent(s) : Mrs. Varsha Ramsisaria, A.C. to G.P.V

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10/02.09.2024: Necessary details have not been disclosed in the present writ petition.

In that view of the matter, present writ petition is hereby, dismissed.

However, the petitioner is at liberty to file fresh one after possessing the entire necessary details.

(Rajesh Kumar, J.) Ravi/-

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