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Kailash Sahu @ Kailash Sah vs The State Of Jharkhand & Anr
2024 Latest Caselaw 8676 Jhar

Citation : 2024 Latest Caselaw 8676 Jhar
Judgement Date : 30 September, 2024

Jharkhand High Court

Kailash Sahu @ Kailash Sah vs The State Of Jharkhand & Anr on 30 September, 2024

Author: Sanjay Prasad

Bench: Sanjay Prasad

IN THE HIGH COURT OF JHARKHAND AT RANCHI
             Cr. Appeal (S.J) No. 261 of 2005
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Kailash Sahu @ Kailash Sah ......Appellant Versus The State of Jharkhand & Anr. .......Respondent

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CORAM: HON'BLE MR. JUSTICE SANJAY PRASAD

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For the Appellant : Mrs. Supriya Dayal, Advocate For the State : Mr. Pankaj Kumar, Public Prosecutor

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Order No: 19/ Dated: 30.09.2024 Learned counsel for the petitioner had already concluded the argument. However, Mr. Pankar Kumar, learned Public Prosecutor has concluded his argument.

2. The Judgment is reserved.

(Sanjay Prasad, J.) Avinash/

 
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