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Sanjay Karmkar vs The State Of Jharkhand
2024 Latest Caselaw 10182 Jhar

Citation : 2024 Latest Caselaw 10182 Jhar
Judgement Date : 25 October, 2024

Jharkhand High Court

Sanjay Karmkar vs The State Of Jharkhand on 25 October, 2024

         IN THE HIGH COURT OF JHARKHAND AT RANCHI
                  Cr. Appeal (SJ) No.1265 of 2006
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Sanjay Karmkar .... .... Appellant(s) Versus The State of Jharkhand .... .... Respondent

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Coram: HON'BLE MR. JUSTICE PRADEEP KUMAR SRIVASTAVA

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For the Appellant(s) : Mr. Ramakant Tiwari, Advocate Mr. Maneesh Kumar, Advocate For the State : Mr. Pankaj Kumar Mishra, A.P.P.

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Order No.06/ Dated- 25.10.2024 Heard the parties.

Judgment is reserved.

(Pradeep Kumar Srivastava, J.) Amar/-

 
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