Tiril Tiriya And Others vs State Of Jharkhand And Ors
2024 Latest Caselaw 10150 Jhar

Jharkhand High Court

Tiril Tiriya And Others vs State Of Jharkhand And Ors on 24 October, 2024

Author: Anubha Rawat Choudhary

Bench: Anubha Rawat Choudhary

               IN THE HIGH COURT OF JHARKHAND AT RANCHI

                               W.P.(C) No. 6790 of 2019

               Tiril Tiriya and others                     ...     ...     Petitioners
                                        Versus
               State of Jharkhand and Ors.
                                                    ...        ...       Respondents
                                      ---

CORAM :HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY

---

For the Petitioners : Mrs. Niharika Roy Mazumdar, Advocate For the Respondents : Mr. Mrinal Kanti Roy, Advocate : Mr. Abhinay Kumar, Advocate

---

12/24.10.2024 The learned counsels for the parties are present.

2. A judgment dated 08.04.2024 passed in W.P.(C) No. 7479 of 2013 has been placed before this Court and it is submitted that the points involved in this case is covered by the said judgment. It is reported that the said judgment is subject matter of consideration in LPA No.388 of 2024 and the next date as per computer is fixed on 11.11.2024.

3. Post this case on 04.12.2024 awaiting the outcome of the LPA No.388 of 2024.

(Anubha Rawat Choudhary, J.) Saurav/-