Citation : 2024 Latest Caselaw 10047 Jhar
Judgement Date : 17 October, 2024
IN THE HIGH COURT OF JHARKHAND AT RANCHI
L.P.A. No. 673 of 2023
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Jharkhand Industrial Area Development Authority through Its Managing Director & Anr. ... ... Appellants Versus Eastern Engineering Company through its Partner ...... Respondent
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CORAM: HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE DEEPAK ROSHAN
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For the Appellants : Mr. V.P.Singh, Sr. Adv.
Mr. Chandra G.A. Bardhan, Adv For the Respondent : Mr. Sumeet Gadodia, Adv
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07/17.10.2024
I.A. No. 10925 of 2023
1. Admit
2. Heard both sides. There shall be interim stay of the
impugned judgment until further orders.
3. Accordingly, I.A. No.10925 of 2023 stands disposed
of.
4. List this case for hearing in due course.
(M.S. Ramachandra Rao, C.J.)
(Deepak Roshan, J.) Fahim/Amardeep
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