M/S Gammon India Limited vs The Workmen Represented By Subal ...
2024 Latest Caselaw 10630 Jhar

Jharkhand High Court

M/S Gammon India Limited vs The Workmen Represented By Subal ... on 25 November, 2024

Author: Anubha Rawat Choudhary

Bench: Anubha Rawat Choudhary

                    IN THE HIGH COURT OF JHARKHAND AT RANCHI

                                  W.P. (L) No. 5938 of 2014

                 M/s Gammon India Limited                ...    ...      Petitioner
                                       Versus
                 The Workmen represented by Subal Chandra Ghosh
                                              ...           ...       Respondent
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CORAM :HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY

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For the Petitioner : Mr. Shubham Sinha, Advocate For the Respondent : Mr. Sushant Kumar, Advocate

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19/25.11.2024 This matter has been listed upon mentioning by the petitioner.

2. When the case is taken up, the petitioner is not prepared to argue the case and he submits that he has to prepare short synopsis of the case, list of dates and also file the judgments which he seeks to rely upon.

3. Counsel for the respondents is also praying for adjournment.

4. Since the matter has been listed at the instance of the petitioner and the petitioner himself is not ready to argue the case, matter is adjourned and is directed to be posted on 05.12.2024 subject to deposit of Rs. 10,000/- before Jharkhand High Court Legal Services Committee.

(Anubha Rawat Choudhary, J.) Binit