Citation : 2024 Latest Caselaw 10537 Jhar
Judgement Date : 19 November, 2024
IN THE HIGH COURT OF JHARKHAND AT RANCHI
W.P.(C). No. 5646 of 2023
----
Mandeepa Enterprises .......Petitioner Versus The State of Jharkhand and others .....Respondents
---
CORAM: HON'BLE MR. JUSTICE DEEPAK ROSHAN
---
For the Petitioner : Mr. Sumeet Gadodia, Advocate For the Respondents : Mrs. Sweety Topno, Advocate
---
06/ Dated: 19.11.2024 Learned counsel for the petitioner submits that the instant writ application is fully covered by the decision rendered in the case of W.P(C) No. 5591 of 2023.
2. Learned counsel for the respondents does not have any objection.
3. List this case on 21st November, 2024 under the heading "For Judgment".
(Deepak Roshan, J.) Vedanti/-
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!