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Bechu Yadav vs The State Of Jharkhand
2024 Latest Caselaw 10332 Jhar

Citation : 2024 Latest Caselaw 10332 Jhar
Judgement Date : 11 November, 2024

Jharkhand High Court

Bechu Yadav vs The State Of Jharkhand on 11 November, 2024

Author: Sujit Narayan Prasad

Bench: Sujit Narayan Prasad, Navneet Kumar

           IN THE HIGH COURT OF JHARKHAND AT RANCHI
                  Cr. Appeal (DB) No. 1099 of 2024
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Bechu Yadav .... Appellant Versus The State of Jharkhand .... Respondent

CORAM : HON'BLE MR. JUSTICE SUJIT NARAYAN PRASAD HON'BLE MR. JUSTICE NAVNEET KUMAR

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For the Appellant : Mr. Rajesh Kumar, Advocate For the State : Mr. Bhola Nath Ojha, Spl. PP

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05/Dated: 11 November, 2024 th

1. Mr. Bhola Nath Ojha, learned Spl. P.P. appearing for the State has sought for time to file affidavit in objection, in view of the judgment rendered by the Hon'ble Apex Court in the case of Somesh Chaurasia V. State of M.P. & Another, reported in 2021 SCC OnLine SC 480.

2. Time, as has been sought for, is allowed.

3. Let the matter be listed on 2nd December, 2024.

(Sujit Narayan Prasad, J.)

(Navneet Kumar, J.)

Samarth/

 
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