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Prabir Kumar Paul vs The State Of Jharkhand & Others
2024 Latest Caselaw 4801 Jhar

Citation : 2024 Latest Caselaw 4801 Jhar
Judgement Date : 2 May, 2024

Jharkhand High Court

Prabir Kumar Paul vs The State Of Jharkhand & Others on 2 May, 2024

Author: Sanjay Kumar Dwivedi

Bench: Sanjay Kumar Dwivedi

        IN THE HIGH COURT OF JHARKHAND AT RANCHI
                               W.P.(S) No. 2091 of 2024
        Prabir Kumar Paul                       ...... ... Petitioner
                                   Versus
        The State of Jharkhand & Others               ..... ...     Respondents


              CORAM:        HON'BLE MR. JUSTICE SANJAY KUMAR DWIVEDI
        For the Petitioners          :Mr. Ashish Kumar Thakur, Advocate

        For the State                   : Mr. Gaurav Abhishek, A.C. to A.G.
                                        ------

04/ 02.05.2024: In this petition prayer is made to allow the petitioner to appear in the counselling for appointment to the post of Assistant Teachers under para category Class I to V.

2. Learned counsel appearing for the petitioners submits that the case of the petitioners is fully covered in light of the order passed by the Hon'ble Division Bench in L.P.A. No. 203 of 2022. Learned counsel for the petitioner submits that in the identical situations several cases have been disposed of based on the judgment of the Division Bench.

3. Learned counsel appearing for the State accepts the said submission. He submits that the case of the petitioners is further covered in light of the decision taken by the Government of Jharkhand by resolution dated 28.02.2024 to allow all the eligible persons to appear in the counselling.

4. In view of the above, this petition is disposed of in terms of the order passed by the Hon'ble Division Bench in L.P.A. No. 203 of 2022.

( Sanjay Kumar Dwivedi, J.) satyarthi-

 
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