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Employer In Relation To Management Of ... vs Upendra Kumar & Others
2024 Latest Caselaw 5682 Jhar

Citation : 2024 Latest Caselaw 5682 Jhar
Judgement Date : 12 June, 2024

Jharkhand High Court

Employer In Relation To Management Of ... vs Upendra Kumar & Others on 12 June, 2024

Author: Anubha Rawat Choudhary

Bench: Anubha Rawat Choudhary

            IN THE HIGH COURT OF JHARKHAND AT RANCHI

                         W.P. (L) No. 7796 of 2012

 Employer in relation to Management of Food Corporation of India,
 Muzaffarpur                               ...    ...     Petitioner
                             Versus
 Upendra Kumar & Others                    ...    ... Respondents

                        ---

CORAM: HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY

---

10/12th June 2024

1. Learned counsel for the petitioner Mr. Nipun Bakshi is present.

2. Nobody appears on behalf of the respondents.

3. Learned counsel for the petitioner submits that he wants to go through the records received from the court concerned and also file a short synopsis of arguments and the judgment which he seeks to rely upon.

4. Post this case on 31.07.2024 under the heading for 'Final Disposal'.

5. Let a soft copy of this order be forwarded to the Ms. Mahua Palit, Advocate. She may also do the needful.

(Anubha Rawat Choudhary, J.) Mukul

 
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