Babu Ram Ghuiyan vs The State Of Bihar (Now Jharkhand)
2024 Latest Caselaw 5680 Jhar

Jharkhand High Court

Babu Ram Ghuiyan vs The State Of Bihar (Now Jharkhand) on 12 June, 2024

Author: Rongon Mukhopadhyay

Bench: Rongon Mukhopadhyay, Deepak Roshan

                       IN THE HIGH COURT OF JHARKHAND AT RANCHI
                               Cr. Appeal (DB) No. 180 of 1997 (R)

           Babu Ram Ghuiyan                                    ---    ---    Appellant
                                                Versus
           The State of Bihar (Now Jharkhand)                   ---   ---   Respondent
                                                   ---

CORAM: Hon'ble Mr. Justice Rongon Mukhopadhyay Hon'ble Mr. Justice Deepak Roshan

---

For the Appellant : Mr. Soumitra Baroi, Adv. For the Respondent : Mr. Bhola Nath Ojha, A.P.P

19/12.06.2024 Heard Mr. Soumitra Baroi, learned counsel appearing for the appellant and Mr. Bhola Nath Ojha, learned A.P.P. List this case on 18.06.2024 under the heading " for Judgment".

(Rongon Mukhopadhyay, J.)

(Deepak Roshan, J.)

Preet/-