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Mr. V.P. Singh vs Unknown
2024 Latest Caselaw 5615 Jhar

Citation : 2024 Latest Caselaw 5615 Jhar
Judgement Date : 11 June, 2024

Jharkhand High Court

Mr. V.P. Singh vs Unknown on 11 June, 2024

Author: Rajesh Shankar

Bench: Rajesh Shankar

            IN THE HIGH COURT OF JHARKHAND AT RANCHI
                            W.P. (C) No.9 of 2020
                                     -----

CORAM : HON'BLE MR. JUSTICE RAJESH SHANKAR

-----

For the Petitioner : Mr. V.P. Singh, Sr. Advocate Mrs. Bandana Kumari Sinha, Advocate For the State : Mr. Rakesh Kumar Roy, A.C. to G.A.III For Res. Nos.2 & 3 : Mr. Jyoti Prasad Sinha, Advocate

-----

Order No.12 Date: 11.06.2024

1. Learned senior counsel appearing on behalf of petitioner prays

for an adjournment to enable the petitioner to file

supplementary affidavit bringing on record copies of the

judgment dated 4th October, 2023 passed in Cr. Revision

No.219 of 2004 as well as the order dated 2 nd May, 2024

passed in W.P. (S) No.3760 of 2004.

2. Considering the said prayer, put up this case under the same

heading on 29th July, 2024.

(Rajesh Shankar, J.) Sanjay/vs

 
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