Mukund Mandal And Ors vs State Of Bihar Now Jharkhand
2024 Latest Caselaw 5614 Jhar

Jharkhand High Court

Mukund Mandal And Ors vs State Of Bihar Now Jharkhand on 11 June, 2024

Author: Rongon Mukhopadhyay

Bench: Rongon Mukhopadhyay, Deepak Roshan

           IN THE HIGH COURT OF JHARKHAND AT RANCHI
                       Cr. Appeal (D.B.) No. 555 of 1997(P)
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Mukund Mandal and Ors. ..... Appellants Versus State of Bihar now Jharkhand .....Respondent

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CORAM: HON'BLE MR. JUSTICE RONGON MUKHOPADHYAY HON'BLE MR. JUSTICE DEEPAK ROSHAN

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        For the Appellants       : None
        For the Respondent       : Mrs. Lily Sahay, A.P.P.
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05/11.06.2024      Since nobody is appearing on behalf of the

appellants, we hereby appoint Ms. Nidhi as Amicus Curiae in the present case.

2. Office is directed to serve copies of the judgment as well as the evidence upon her within a period of two days.

3. Let this matter be listed on 20.06.2024.

4. Let the name of Ms. Nidhi, learned Amicus Curiae be reflected in the cause list.

(Rongon Mukhopadhyay, J.)

(Deepak Roshan, J.) Amardeep/vikas