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M/S M.B. Enterprises vs Jharkhand Urja Vikas Nigam Ltd. And Ors
2024 Latest Caselaw 5610 Jhar

Citation : 2024 Latest Caselaw 5610 Jhar
Judgement Date : 11 June, 2024

Jharkhand High Court

M/S M.B. Enterprises vs Jharkhand Urja Vikas Nigam Ltd. And Ors on 11 June, 2024

Author: Sujit Narayan Prasad

Bench: Sujit Narayan Prasad

           IN THE HIGH COURT OF JHARKHAND AT RANCHI
                                     --------
                            L.P.A. No. 294 of 2015
                                      ------
    M/s M.B. Enterprises                                  ... ... Appellant
                                     Versus
    Jharkhand Urja Vikas Nigam Ltd. and Ors.           ... ... Respondents
                                      ------
      CORAM: HON'BLE MR. JUSTICE SUJIT NARAYAN PRASAD
                    HON'BLE MR. JUSTICE ARUN KUMAR RAI
                                       .....
      For the Appellant       : Mr. M.S. Mittal, Sr. Advocate
      For the Resp.-JUVNL : Mr. Mrinal Kanti Roy, Advocate
                                Mr. Chandan Tiwari, Advocate

                                         .....
ORAL ORDER

12/Dated: 11th June, 2024

Heard Mr. M.S. Mittal, learned senior counsel for the appellant and Mr. Mrinal Kanti Roy, learned counsel for the respondent.

Hearing concluded.

Judgment is reserved.

(Sujit Narayan Prasad, J.)

(Arun Kumar Rai, J.) Saurabh /

 
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