Md. Naim Mian vs The State Of Jharkhand
2024 Latest Caselaw 927 Jhar

Jharkhand High Court

Md. Naim Mian vs The State Of Jharkhand on 30 January, 2024

Author: Ratnaker Bhengra

Bench: Ratnaker Bhengra, Ambuj Nath

IN THE HIGH COURT OF JHARKHAND AT RANCHI
                Cr. Appeal (DB) No. 939 of 2023
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Md. Naim Mian ..... Appellant Versus The State of Jharkhand ..... Respondent

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CORAM: HON'BLE MR. JUSTICE RATNAKER BHENGRA HON'BLE MR. JUSTICE AMBUJ NATH

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For the Appellant : Mr. K. S. Nanda, Advocate For the State : Mr. Vishwanath Roy, Spl.P.P

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07/Dated: 30.01.2024

Both counsels have appeared. Learned counsel for both the parties have submitted that on the point of D.N.A profile, they will be supplying the judgments.

In view of the aforesaid submissions, put up this case on 15.02.2024.

In the meantime, the state is free to file objections.

(Ratnaker Bhengra, J.)

(Ambuj Nath, J.) BS-Saurabh/-