None vs Unknown
2024 Latest Caselaw 834 Jhar

Jharkhand High Court

None vs Unknown on 24 January, 2024

Author: Rajesh Shankar

Bench: Rajesh Shankar

           IN THE HIGH COURT OF JHARKHAND AT RANCHI
                        W.P. (S) No.2726 of 2019
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CORAM : HON'BLE MR. JUSTICE RAJESH SHANKAR

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              For the Petitioner :      None
              For the JSSC       :      Mr. Sanjoy Piprawall, Advocate
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              Order No.05                              Date: 24.01.2024

1. Mr. Sanjay Piprawall, learned counsel appearing on behalf of

the respondent-JSSC, is directed to apprise this Court as to

whether the petitioner has come in the zone of consideration

for appointment in the concerned subject after preparation of

state-wise merit list in terms with the judgment rendered by

the Hon'ble Supreme Court in the case of Satyajit Kumar &

Ors. Vs. State of Jharkhand & Ors., reported in 2022

SCC OnLine SC 954 read with the orders passed by the

Hon'ble Supreme Court in Contempt Petition (Civil) No.

612 of 2022 (Soni Kumari Vs. K. Ravi Kumar).

2. Put up this case under the heading "For Orders" on 12th

February, 2024.

(Rajesh Shankar, J.) Sanjay/