Mr. Nilesh Kumar vs Mr. Amit Kumar Sinha
2024 Latest Caselaw 795 Jhar

Jharkhand High Court

Mr. Nilesh Kumar vs Mr. Amit Kumar Sinha on 23 January, 2024

Author: Rajesh Shankar

Bench: Rajesh Shankar

           IN THE HIGH COURT OF JHARKHAND AT RANCHI
                        W.P.(S) No. 3158 of 2021
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CORAM: HON'BLE MR. JUSTICE RAJESH SHANKAR

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For the Petitioner : Mr. Nilesh Kumar, Advocate Ms. Alka Kumari, Advocate For the Respondent-CCL : Mr. Amit Kumar Sinha, Advocate

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10/23.01.2024 Heard learned counsel for the parties.

Learned counsel for the petitioner intends to put

reliance on few more judgments in support of his contention that

the offence under Section 498-A of IPC does not come under the

ambit of moral turpitude. He accordingly prays for a short

adjournment.

Considering the said prayer, put up this case under the

heading "For Orders" on 25.01.2024.

(Rajesh Shankar, J.) Manish