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Mr. Sheo Kr. Singh vs Unknown
2024 Latest Caselaw 7 Jhar

Citation : 2024 Latest Caselaw 7 Jhar
Judgement Date : 2 January, 2024

Jharkhand High Court

Mr. Sheo Kr. Singh vs Unknown on 2 January, 2024

Author: Rajesh Shankar

Bench: Rajesh Shankar

                     IN THE HIGH COURT OF JHARKHAND AT RANCHI
                                  W.P.(S) No. 4807 of 2019
                                              -----

CORAM HON'BLE MR. JUSTICE RAJESH SHANKAR

-----

              For the Petitioner:       Mr. Sheo Kr. Singh
              For the State:            Mr. Shivam Utkarsh Sahay, A.C to S.C (Mines)-II
              For the JSSC:             Mr. Sanjay Piprawall
                                              -----


06/02.01.2024       Mr. Sanjay Piprawall, learned counsel appearing on behalf of the

respondent-JSSC, is directed to apprise this Court as to whether the petitioner

has come in the zone of consideration for appointment in the concerned subject

after preparation of state-wise merit list in terms with the judgment rendered by

the Hon'ble Supreme Court in the case of "Satyajit Kumar & Ors. Vs. State

of Jharkhand & Ors.", reported in 2022 SCC OnLine SC 954 read with the

orders passed by the Hon'ble Supreme Court in Contempt Petition (Civil)

No. 612 of 2022 (Soni Kumari Vs. K. Ravi Kumar).

Put up this case under the heading "For Orders" on 09.01.2024.

   Satish/-                                                         (RAJESH SHANKAR, J)
 

 
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