Ms. Diksha Dwivedi vs Unknown
2024 Latest Caselaw 543 Jhar

Jharkhand High Court

Ms. Diksha Dwivedi vs Unknown on 18 January, 2024

Author: Rajesh Shankar

Bench: Rajesh Shankar

                     IN THE HIGH COURT OF JHARKHAND AT RANCHI
                                  W.P.(S) No. 3505 of 2019
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CORAM HON'BLE MR. JUSTICE RAJESH SHANKAR

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              For the Petitioner:       Ms. Diksha Dwivedi
              For the State:            Mr. Sudhanshu Kr. Singh, A.C to S.C-III
              For the JSSC:             Mr. Sanjay Piprawall
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11/18.01.2024       Mr. Sanjay Piprawall, learned counsel appearing on behalf of the

respondent-JSSC, is directed to apprise this Court as to whether the petitioner

has come in the zone of consideration for appointment in the concerned subject

after preparation of state-wise merit list in terms with the judgment rendered by

the Hon'ble Supreme Court in the case of "Satyajit Kumar & Ors. Vs. State

of Jharkhand & Ors.", reported in 2022 SCC OnLine SC 954 read with the

orders passed by the Hon'ble Supreme Court in Contempt Petition (Civil)

No. 612 of 2022 (Soni Kumari Vs. K. Ravi Kumar).

Put up this case on 25.01.2024 under the heading ''For Admission''.

   Satish/-                                                         (RAJESH SHANKAR, J)