Citation : 2024 Latest Caselaw 536 Jhar
Judgement Date : 18 January, 2024
IN THE HIGH COURT OF JHARKHAND AT RANCHI
Cr. Rev. No.328 of 2023
Ramesh Kumar ..... ... Petitioner
Versus
Smt. Manisha Kumari .... .... Opposite Parties
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CORAM : HON'BLE MR. JUSTICE SUBHASH CHAND
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For the Petitioner : Ms. Aulia. Begum, Advocate For the OP : Mr. Krishna Shankar, Advocate
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04/18.01.2024 Learned counsel for the petitioner and learned counsel for the op are present.
2. The instant criminal revision has been directed against the judgment dated 16.02.2023 passed in Original Maintenance Case No.635 of 2021 whereby the petitioner has been directed to pay the maintenance amount of Rs.13,000/- per month to the opposite party.
3. Office is directed to call for the scanned copy of the LCR.
4. List on 14.03.2024.
(Subhash Chand, J.) RKM
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