Sail Through M.D.Bokaro Steel Plant vs Bijoy Teli & Ors
2024 Latest Caselaw 479 Jhar

Jharkhand High Court

Sail Through M.D.Bokaro Steel Plant vs Bijoy Teli & Ors on 16 January, 2024

Author: Subhash Chand

Bench: Subhash Chand

  IN THE HIGH COURT OF JHARKHAND AT RANCHI
               F.A.No. 221 of 2018
SAIL through M.D.Bokaro Steel Plant, Bokaro
Steel City, Bokaro                 ....      ... Appellant
                      Versus
Bijoy Teli & Ors.                  ....     ... Respondents
                     --------

CORAM : HON'BLE MR. JUSTICE SUBHASH CHAND

For the Appellant : Mr. Ankit Vishal, Advocate For the State : Mr. Atanu Banerjee, Advocate

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Order No. 18/ dated 16.01.2024 I.A. No. 5281 of 2018

The instant Interlocutory Application is for condonation of

delay of 103 days in preferring this appeal against the impugned

Judgment.

2. The grounds shown in para 4 & 5 of the I.A. is found

sufficient.

3. The learned Counsel for the respondents has no objection

for the same.

4. The delay of 103 days in preferring this appeal is hereby

condoned.

5. Accordingly, I.A.No. 5281 of 2018 stands disposed of.

F.A.No. 220 of 2018

List on 20.02.2024.

(Subhash Chand, J.) P.K.S.