Mohd. Tayab Ansari vs Md. Jamil Ahmed And Ors
2024 Latest Caselaw 45 Jhar

Jharkhand High Court

Mohd. Tayab Ansari vs Md. Jamil Ahmed And Ors on 3 January, 2024

Author: Sujit Narayan Prasad

Bench: Sujit Narayan Prasad

                IN THE HIGH COURT OF JHARKHAND AT RANCHI
                                   C.M.P. No. 313 of 2023
                                          ----------
            Mohd. Tayab Ansari                                 ... ... Petitioner
                                           Versus
            Md. Jamil Ahmed and Ors.                           ... ... Respondents
                                          -------
            CORAM: HON'BLE MR. JUSTICE SUJIT NARAYAN PRASAD
                                          -------
            For the Petitioner      : None
            For the Respondents     : None
                                ----------------------------
        ORAL JUDGMENT

03/Dated: 03rd January, 2024 .

Let this case be listed before another Bench with the permission of Hon'ble The Acting Chief Justice.

(Sujit Narayan Prasad, J.) Saurabh/-