The State Of Jharkhand & Ors vs Md. Ataullah
2024 Latest Caselaw 41 Jhar

Jharkhand High Court

The State Of Jharkhand & Ors vs Md. Ataullah on 3 January, 2024

Author: Anubha Rawat Choudhary

Bench: Anubha Rawat Choudhary

       IN THE HIGH COURT OF JHARKHAND AT RANCHI
                (Letters Patent Appellate Jurisdiction)
                      L.P.A No. 382 of 2023

The State of Jharkhand & Ors.                             ......Appellants
                                Versus
Md. Ataullah                                               ....Respondent
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CORAM: HON'BLE THE ACTING CHIEF JUSTICE HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY

For the Appellants : Mr. Gaurav Raj, AC to AAG-II For the Respondent : None

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rd Order No. 04 / Dated: 3 January 2024 Post this matter after judgment in LPA No. 138 of 2019 & batch matters.

(Shree Chandrashekhar, A.C.J.)

(Anubha Rawat Choudhary, J.) R.K.