Babu Khan vs Guria Khatoon ... Opp. Party
2024 Latest Caselaw 354 Jhar

Jharkhand High Court

Babu Khan vs Guria Khatoon ... Opp. Party on 12 January, 2024

Author: Anil Kumar Choudhary

Bench: Anil Kumar Choudhary

            IN THE HIGH COURT OF JHARKHAND AT RANCHI
                       Cr. Rev. No. 1170 of 2018

            Babu Khan                               ...         Petitioner
                                        Versus
            Guria Khatoon                            ...    Opp. Party

         Coram:   HON'BLE MR. JUSTICE ANIL KUMAR CHOUDHARY

        For the Petitioner              : Mr. Shaukat Eqbal , Adv.
        For the Opp. Party              : Ms. Chaitali Chatterjee Sinha, Adv.




16 / 12.01.2024

Heard the parties.

Learned counsel appearing for the petitioner seeks permission of the court to withdraw this criminal revision with a liberty to file fresh petition under Section 127 of Cr.P.C before the Family Court, Bokaro in view of the judgment passed by learned CJM, Bokaro in Complaint case no. 235 of 2014 dated 18.05.2023.

Prayer is allowed.

Accordingly, this criminal revision is dismissed as withdrawn, with the aforesaid liberty.

(ANIL KUMAR CHOUDHARY, J.) Smita/-