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(Kailash Kumar Chaudhary vs . State Of Jharkhand And Ors.)
2024 Latest Caselaw 306 Jhar

Citation : 2024 Latest Caselaw 306 Jhar
Judgement Date : 11 January, 2024

Jharkhand High Court

(Kailash Kumar Chaudhary vs . State Of Jharkhand And Ors.) on 11 January, 2024

Author: Ananda Sen

Bench: Ananda Sen

                   IN THE HIGH COURT OF JHARKHAND AT RANCHI
                                   W.P.(C) No. 4210 of 2020
                        (Kailash Kumar Chaudhary Vs. State of Jharkhand and Ors.)
                                         With
                                   W.P.(C) No. 4259 of 2020
                        (Kailash Kumar Chaudhary Vs. State of Jharkhand and Ors.)
                                         With
                                   W.P.(C) No. 4265 of 2020
                        (Kailash Kumar Chaudhary & Anr. Vs. State of Jharkhand and Ors.)
                                         With
                                   W.P.(C) No. 4295 of 2020
                        (Santosh Chaudhary Vs. State of Jharkhand and Ors.)
                                         With
                                   W.P.(C) No. 389 of 2021
                        (Shankar Lal Chaudhary Vs. State of Jharkhand and Ors.)

                                                    -----
                  CORAM        :     SRI ANANDA SEN, J.

------

For the Petitioner(s) : Mr. Ajit Kumar, Sr. Advocate. For the respondent(s) : Mr. Om Prakash Tiwari, GP-III Mr. Shubham Gautam, AC to AAG-V Mr. Rishabh Kaushal, AC to GP-II Mr. Rishi Raj Verma, AC to SC-III .........

6/11.01.2024: Mr. Ajit Kumar, learned senior counsel for the petitioners is presenting hard copies of convenience chart along with judgments, in support of his submission.

Let him send the same on e-mail of this Court. List these cases after two weeks.

     Anu/-                                                         (ANANDA SEN, J.)
 

 
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