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Yogendra Das @ Rajeev Kumar @ Khonha vs The State Of Jharkhand
2024 Latest Caselaw 237 Jhar

Citation : 2024 Latest Caselaw 237 Jhar
Judgement Date : 10 January, 2024

Jharkhand High Court

Yogendra Das @ Rajeev Kumar @ Khonha vs The State Of Jharkhand on 10 January, 2024

Author: Sujit Narayan Prasad

Bench: Sujit Narayan Prasad

                               1

      IN THE HIGH COURT OF JHARKHAND AT RANCHI
               Cr. Appeal (DB) No.1149 of 2017
                                            ------

Yogendra Das @ Rajeev Kumar @ Khonha .... .... Appellant Versus

The State of Jharkhand .... .... Respondent

CORAM : HON'BLE MR. JUSTICE SUJIT NARAYAN PRASAD HON'BLE MR. JUSTICE PRADEEP KUMAR SRIVASTAVA

------

For the Appellant : Mr. Himanshu S. Pandey, Adv. For the State : Mr. Bhola Nath Ojha, APP

------

07/Dated: 10.01.2024

I.A. No.10552 of 2023

In view of the judgment rendered by the Hon'ble Apex Court in

the case of Somesh Chaurasia Vrs. State of M.P. & Anr., reported in

2021 SCC OnLine SC 480, learned Addl. Public Prosecutor appearing

for the respondent-State has sought for time to file affidavit in objection.

There is no objection on the part of the appellant.

Let such affidavit be filed on or before the next date of hearing.

List this matter on 01.02.2024.

(Sujit Narayan Prasad, J.)

(Pradeep Kumar Srivastava, J.)

Rohit/-

 
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