Pradhan Tudu vs The State Of Jharkhand & Ors
2024 Latest Caselaw 191 Jhar

Jharkhand High Court

Pradhan Tudu vs The State Of Jharkhand & Ors on 9 January, 2024

Author: Ananda Sen

Bench: Ananda Sen

                  IN THE HIGH COURT OF JHARKHAND AT RANCHI
                                    W.P.(C) No. 6559 of 2022

            Pradhan Tudu                                      .... Petitioner(s).
                                                     Versus
            The State of Jharkhand & Ors.                      ... Respondent(s).
                                            ------

                  CORAM       :     SRI ANANDA SEN, J.

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For the Petitioner(s) : Mr. Manoj Kumar No.4, Advocate For the Respondents : Mr. Ashish Jha, Advocate Mr. Kumar Nishay, Advocate .........

07/ 09.01.2024: Learned counsel for petitioner submits that he will rely upon the judgment of full Bench of this Court in relation to appointment of Pradhan on hereditary basis. He prays for some time.

Prayer is allowed.

List this case after four weeks.

(ANANDA SEN, J.) R.S.