Jitendra Rai @ Karu Rai vs The State Of Jharkhand
2024 Latest Caselaw 1636 Jhar

Jharkhand High Court

Jitendra Rai @ Karu Rai vs The State Of Jharkhand on 17 February, 2024

Author: Sanjay Prasad

Bench: Sanjay Prasad

IN THE HIGH COURT OF JHARKHAND AT RANCHI
                         Cr. Appeal (S.J.) No. 1082 of 2008
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Jitendra Rai @ Karu Rai ... Appellant

-Versus-

1. The State of Jharkhand

2. Malati Kumari ... Respondents

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CORAM: HON'BLE MR. JUSTICE SANJAY PRASAD

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For the Appellant : Mr. Ashish Verma, Advocate For the State : Mr. Azeemuddin, A.P.P. For the Respondent No. 2 : None

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Order No. 11/ Dated: 17.02.2024 Heard both the sides. Judgment of reserved.

(Sanjay Prasad, J.)

Bibha/