M/S Vision & Vision Private Limited vs The Principal Commissioner Of Income ...
2024 Latest Caselaw 1195 Jhar

Jharkhand High Court

M/S Vision & Vision Private Limited vs The Principal Commissioner Of Income ... on 6 February, 2024

         IN THE HIGH COURT OF JHARKHAND AT RANCHI
                      WP(T) No. 2669 of 2023

M/s VISION & VISION PRIVATE LIMITED                    ...... Petitioner
                            Versus
The Principal Commissioner of Income Tax, Ranchi and Anr.
                                                      ..... Respondents

CORAM: HON'BLE THE ACTING CHIEF JUSTICE HON'BLE MR. JUSTICE ARUN KUMAR RAI

For the Petitioner : Mr. Nitin Kumar Pasari, Advocate Mrs. Sidhi Jalan, Advocate For the Respondents : Mr. Anurag Vijay, Standing Counsel (Income Tax)

Order No.08/Dated: 06th February 2024

Mr. Anurag Vijay, the learned counsel for the respondents has raised a preliminary objection.

2. Mr. Nitin Kumar Pasari, the learned counsel for the petitioner has referred to judgment in "Hydrocarbons Education and Research Society v. Assistant Commissioner of Income Tax and Others" 2023 SCC OnLine Del 3680 and "Prem Kumar Chopra v. Assistant Commissioner of Income Tax, Circle 46(1) New Delhi and Others" passed in WPC No. 12104 of 2022 of Delhi High Court.

3. On the request of the learned counsel for the petitioner, post this matter on 17th February 2024.

(Shree Chandrashekhar, A.C.J.)

(Arun Kumar Rai, J.)

Tanuj