Dinesh Kumar vs The State Of Jharkhand
2023 Latest Caselaw 3653 Jhar

                   IN THE HIGH COURT OF JHARKHAND AT RANCHI

                       Acquittal Appeal (DB) No. 18 of 2022

Dinesh Kumar                                             ...       ...    Appellant
                                          Versus
1. The State of Jharkhand
2. Ashok Tiwary @ Munna Tiwary                   ...           ...       Respondents
                                          ---

CORAM: HON'BLE MR. JUSTICE SHREE CHANDRASHEKHAR HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY

---

For the Appellant : Mr. Suraj Singh, Advocate : Mr. Akshay Kumar, Advocate For the Respondents : Mrs. Priya Shrestha, Spl. P.P.

: Mr. Purnendu Kumar Jha, Advocate

---

th Order No. 07/Dated: 29 September 2023

Heard the learned counsels for the parties.

2. The lower Court records have been received in this case.

3. Judgment reserved.

(Shree Chandrashekhar, J.)

(Anubha Rawat Choudhary, J.) Binit/Mukul