Vinod Gorain vs The State Of Jharkhand
2023 Latest Caselaw 3639 Jhar

          IN THE HIGH COURT OF JHARKHAND AT RANCHI
                             Cr. Revision No. 1312 of 2016
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Vinod Gorain ... Petitioner Versus

1.The State of Jharkhand

2. Rina Gorain ... Respondents

CORAM : HON'BLE MR. JUSTICE AMBUJ NATH

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For the Petitioner : Mr. Sanjay Prasad, Advocate For the State : A.P.P.

04/27.09.2023 This criminal revision has been filed against the judgment dated 23.08.2016 in Criminal Appeal No.73 of 2016 which was delivered by the undersigned in the capacity of Sessions Judge, Dhanbad.

Let this case go out of my list, so as to be placed before an appropriate Bench after seeking permission from Hon'ble The Chief Justice.

(Ambuj Nath, J.) Jay/-