Shivan Sah @ Shivan Sao vs The State Of Bihar (Now Jharkhand)
2023 Latest Caselaw 3507 Jhar

Citation : 2023 Latest Caselaw 3507 Jhar
Judgement Date : 14 September, 2023

Jharkhand High Court

Shivan Sah @ Shivan Sao vs The State Of Bihar (Now Jharkhand) on 14 September, 2023

         IN THE HIGH COURT OF JHARKHAND AT RANCHI
                Cr. Appeal (DB) No. 182 of 1997(P)

         Shivan Sah @ Shivan Sao            ... ... ...   ...   Appellant
                                  Versus
         The State of Bihar (now Jharkhand) ...       ...     ...  Respondents
                                  ---------
         CORAM:         SRI SANJAYA KUMAR MISHRA, C.J.
                            SRI ANANDA SEN, J.

---------

For the Appellant: Mrs. Anjana Prakash, Sr. Advocate Md. Jalisur Rahman, Advocate For the State: Mr. Manoj Kumar Mishra, A.P.P.

---------

05/Dated: 14.09.2023

Hearing concluded.

Judgment is reserved.

(Sanjaya Kumar Mishra, C.J.)

(Ananda Sen, J.) APK/VK

Download the LatestLaws.com Mobile App