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Mr. Amit Kumar vs Unknown
2023 Latest Caselaw 3467 Jhar

Citation : 2023 Latest Caselaw 3467 Jhar
Judgement Date : 12 September, 2023

Jharkhand High Court
Mr. Amit Kumar vs Unknown on 12 September, 2023
              IN THE HIGH COURT OF JHARKHAND AT RANCHI
                        W.P.(S) No. 6360 of 2019
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CORAM : HON'BLE MR. JUSTICE RONGON MUKHOPADHYAY

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For the Petitioner : Mr. Amit Kumar, Adv. For the BCCL : Ms. Shivika Tiwari, Adv.

Mr. Shivam Sahay, Adv.

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05/12.09.2023 Mr. Amit Kumar, learned counsel for the petitioner has put forward his arguments.

Ms. Shivika Tiwari, learned counsel appearing for the respondents BCCL has stated that she has to submit some relevant judgments on the issue raised by the learned counsel for the petitioner.

List this case on 21st September 2023 at the top of the board.

(Rongon Mukhopadhyay, J.)

Shamim/-

 
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