Shanti Devi & Ors vs The State Of Jharkhand
2023 Latest Caselaw 3426 Jhar

          IN THE HIGH COURT OF JHARKHAND AT RANCHI
                       F.A. No. 152 of 2012
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Shanti Devi & Ors. .... .... .... Appellants Versus The State of Jharkhand .... .... .... Respondent

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Coram: HON'BLE MR. JUSTICE PRADEEP KUMAR SRIVASTAVA

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For the Appellant : Mr. Arbind Kr. Sinha, Advocate : Ms. Moushmi Chatterjee, Advocate For the State : Mr. Sanjay Kr. Tiwari, S.C. - I

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Order No. 24 Dated- 08.09.2023 It is submitted by leaned counsel for the appellants that out of the common judgment FA No. 152 of 2012, FA No. 76 of 2022 and FA No. 75 of 2022 have been filed and presently all the aforesaid cases are in the roster of this Court.

As such, Registry is directed to comply the earlier order dated 14.08.2023 passed in FA No. 76 of 2022 by the Co-ordinate Bench of this Court in the new perspective.

(Pradeep Kumar Srivastava, J.)

Umesh/-