Nagen Mahto @ Nogen Mahato vs The State Of Jharkhand
2023 Latest Caselaw 3425 Jhar

   IN THE HIGH COURT OF JHARKHAND AT RANCHI
           Criminal Revision No. 1213 of 2018
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Nagen Mahto @ Nogen Mahato ..... Petitioner Versus

1.The State of Jharkhand

2.Sumitra Mahato ..... Opp. Parties With Criminal Revision No. 1133 of 2018

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1.Bipin Mahato

2.Saibu Mahato

3.Kamla Mahatain

4.Hare Mahato ..... Petitioners Versus

1.The State of Jharkhand

2.Sumitra Mahato ..... Opp. Parties

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CORAM: HON'BLE MR. JUSTICE SANJAY PRASAD

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For the Petitioners : Ms. Apurva Pathak, Advocate For the State : Mrs. Vandana Bharti, A.P.P. For O.P. No. 2 : Mr. Shailendra Kumar Singh, Advocate

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07/08.09.2023 Heard the parties.

2. Judgment is reserved.

(Sanjay Prasad, J.) s.m.