M/S. Techno Electric & Engg. Co. ... vs The State Of Jharkhand And Others
2023 Latest Caselaw 3423 Jhar

            IN THE HIGH COURT OF JHARKHAND AT RANCHI
                   W.P. (C) No. 2196 of 2023
           M/s. Techno Electric & Engg. Co. Ltd.     ...   ...    Petitioner
                             Versus
           The State of Jharkhand and others ...       ...     ...    Respondents
                             WITH
                       W.P. (C) No. 2197 of 2023
           M/s. Techno Electric & Engg. Co. Ltd.          ...   ... Petitioner
                               Versus
           The State of Jharkhand and others ...            ...     ... Respondents
                               ---------
           CORAM: SRI SANJAYA KUMAR MISHRA, C.J.
                        SRI ANANDA SEN, J.

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For the Petitioner: Mr. Nitin Pasari, Advocate Ms. Sidhhi Jalan, Advocate For the Respondents: Mr. Ashok Kumar Yadav, Sr. S.C.-I Mr. Shreenu Garapati, Advocate

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05/Dated: 08.09.2023

Let the supplementary affidavit be scanned and taken on

record.

Let the learned counsel for the respondent Nos.3 and 4

examine whether the order passed in these matters are fully

covered by the judgment passed by us in L.P.A. No. 511 of 2022

(State of Jharkhand and others Vs. M/s. Flowmore Limited and

others).

Put up these cases on 22.09.2023 under the same heading.

(Sanjaya Kumar Mishra, C.J.)

(Ananda Sen, J.) Manoj/MM