Citation : 2023 Latest Caselaw 3404 Jhar
Judgement Date : 6 September, 2023
IN THE HIGH COURT OF JHARKHAND AT RANCHI
W.P.(S). No. 4357 of 2020
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Samir Kachhap & Ors. ............ Petitioners Versus The State of Jharkhand & Ors.
............ Respondents
WITH
W.P.(S). No. 1411 of 2021
Sanjay Pandey & Ors. ............ Petitioners
Versus
The State of Jharkhand & Ors.
............ Respondents
CORAM: HON'BLE DR. JUSTICE S.N.PATHAK For the Petitioners : Mr. Saurabh Shekhar, Advocate Mr. Arpan Mishra, Advocate Ms. Aditee Dongrawat, Advocate For the Resp-State : Mr. Manish Kumar, Sr. SC-II Mr. Rajesh Kumar Jha, AC to Sr. SC-II For the JPSC : Mr. Abhay Prakash, Advocate
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08/ 06.09.2023 Heard the parties.
Petitioners are claiming seniority over the direct recruitments. Mr. Saurabh Shekhar, learned counsel appearing on behalf of the petitioners places heavy reliance in the case of Akhilesh Pd. Singh V. State of Jharkhand in W.P.(S) No3480 of 2013.
Respondents are directed to seek specific instruction whether in view of judgment pronounced by this Court, petitioners are entitled for seniority claimed by them.
As prayed for, put up this case on 04.10.2023.
(Dr. S.N. Pathak, J.) RC/Rohit
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