M/S Ncc Ltd vs State Of Jharkhand Through ...
2023 Latest Caselaw 3381 Jhar

          IN THE HIGH COURT OF JHARKHAND AT RANCHI
                      Commercial Appeal No. 04 of 2020

M/s NCC Ltd.                            ...     ...         Appellant
                                   Versus
State of Jharkhand through Executive Engineer, Water Ways Division,
Chaibasa                                ...      ...      Respondent
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CORAM: HON'BLE MR. JUSTICE SHREE CHANDRASHEKHAR HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY

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For the Appellant : Mr. Ajit Kumar, Senior Advocate Mr. Rohitashya Roy, Advocate Mr. Vikalp Gupta, Advocate Mr. Vibhor Mayank, Advocate For the Respondent : Mr. Sachin Kumar, AAG-II Mr. Ravi Prakash Mishra, AC to AAG-II

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th Order No. 15/Dated: 5 September 2023

Heard the learned counsels for the parties.

2. Judgment reserved.

(Shree Chandrashekhar, J.)

(Anubha Rawat Choudhary, J.) Binit/Mukul