Mohan Choudhary @ vs The State Of Jharkhand
2023 Latest Caselaw 4107 Jhar

                IN THE HIGH COURT OF JHARKHAND AT RANCHI
                         Criminal Appeal (DB) No.723 of 2022

          Mohan Choudhary @
          Mohan Prasad Choudhari             .....        Appellant
                                 Versus
          The State of Jharkhand             ....           Respondent

          CORAM: HON'BLE MR. JUSTICE SUJIT NARAYAN PRASAD
                 HON'BLE MR. JUSTICE NAVNEET KUMAR

          For the Appellant           :    Mr. Srijit Choudhary, Advocate
          For the Respondent          :    Mr. Vineet Kr. Vashistha, Spl. PP
                                  -----

Order No.5: Dated 31th October 2023

Learned Special P.P. Mr. Vineet Kr. Vashistha, in view of the judgment rendered in the case of Somesh Chaurasia Vs. State of M.P. & Anr. reported in 2021 SCC Online SC 480, has sought for time to file objection on affidavit.

Such submission has been made in presence of learned counsel appearing for the appellant.

As prayed for, list this matter on 6th December 2023.

(Sujit Narayan Prasad, J.)

(Navneet Kumar, J.) R.Kumar